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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(y) in Rajasthan Special Investment Regions Act, 2016

(y)"private sector participant" means any person other than, -
(i)the State Government or a government agency, or
(ii)the Central Government or any public sector undertaking of the Central Government, or
(iii)any joint venture between the Central Government and the State Government or a government agency;