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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

(b)"approved" means a drawing, design, specification or code approved by the Chief Controller;
(bb)[ "bottling plant" means a premises where cylinders are filled with compressed gas;]