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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(d) in U.P. Cinemas (Regulation) Act, 1955

(d)that on account of any charge occurring in the situation of the place licensed, the continuance of the licence is considered prejudicial to decency or morality ; or