Delhi High Court - Orders
Sarita Parwanda vs Gunjan Kumar & Anr on 13 September, 2022
Author: Rekha Palli
Bench: Rekha Palli
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 112/2022 & CM APPL. 15794/2022 -Stay
SARITA PARWANDA ..... Appellant
Through: Mr.Sapara, Sr.Adv. with Mr.Manish
Makhija, Adv.
versus
GUNJAN KUMAR & ANR. ..... Respondent
Through: Mr.Arvind Sharma with Mr.M.K.Jha,
Advs for R-1.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 13.09.2022
1. List along with RFA 125/2022 on 01.02.2023.
2. Interim statement made by the learned counsel for the respondents on 07.04.2022 to continue, till the next date.
3. In the meanwhile, the LCR be requisitioned and digitised.
REKHA PALLI, J SEPTEMBER 13, 2022 sr Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:14.09.2022 15:23:16