Delhi High Court - Orders
Devkumar G Aggarwal & Ors vs Mandir Sitaramji & Anr on 10 November, 2022
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~19 & 20(Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 618/2020 & CM APPL. 32081/2020
DEVKUMAR G AGGARWAL & ORS. ..... Petitioners
Through: Mr. Shrey Chathly, Adv.
versus
MANDIR SITARAMJI & ANR. ..... Respondents
Through: Mr.Sanjay Aggarwal, Adv.
Mr. Yeeshu Jain, Adv. Standing
Counsel along with Ms. Jyoti
Tyagi and Ms. Manish Advs.
for UOI.
+ CM(M) 1/2021 & CM APPL. 100/2021
DEVKUMAR G AGGARWAL & ORS. ..... Petitioners
Through: Mr. Shrey Chathly, Adv.
versus
MANDIR SITARAMJI & ANR. ..... Respondents
Through: Mr. Sanjay Aggarwal, Adv.
Mr. Yeeshu Jain, Adv. Standing
Counsel along with Ms. Jyoti
Tyagi and Ms. Manish Advs.
for UOI.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 10.11.2022
1. Mr. Shrey Chathly, learned counsel appearing for petitioners submits that he has been recently engaged.
2. Re-notify for disposal on 17th April 2023.
C.HARI SHANKAR, J NOVEMBER 10, 2022/hk Signature Not Verified Digitally Signed By:KAMLA RAWAT Signing Date:11.11.2022 19:29:24