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Delhi High Court - Orders

Devkumar G Aggarwal & Ors vs Mandir Sitaramji & Anr on 10 November, 2022

Author: C.Hari Shankar

Bench: C.Hari Shankar

                    $~19 & 20(Appellate)
                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +     CM(M) 618/2020 & CM APPL. 32081/2020
                          DEVKUMAR G AGGARWAL & ORS.           ..... Petitioners
                                         Through: Mr. Shrey Chathly, Adv.

                                             versus

                          MANDIR SITARAMJI & ANR.          ..... Respondents
                                       Through: Mr.Sanjay Aggarwal, Adv.
                                                Mr. Yeeshu Jain, Adv. Standing
                                                Counsel along with Ms. Jyoti
                                                Tyagi and Ms. Manish Advs.
                                                for UOI.

                    +     CM(M) 1/2021 & CM APPL. 100/2021
                          DEVKUMAR G AGGARWAL & ORS.         ..... Petitioners
                                         Through: Mr. Shrey Chathly, Adv.

                                             versus

                          MANDIR SITARAMJI & ANR.            ..... Respondents
                                       Through: Mr. Sanjay Aggarwal, Adv.
                                                 Mr. Yeeshu Jain, Adv. Standing
                                                 Counsel along with Ms. Jyoti
                                                 Tyagi and Ms. Manish Advs.
                                                 for UOI.
                          CORAM:
                          HON'BLE MR. JUSTICE C.HARI SHANKAR
                                           ORDER

% 10.11.2022

1. Mr. Shrey Chathly, learned counsel appearing for petitioners submits that he has been recently engaged.

2. Re-notify for disposal on 17th April 2023.

C.HARI SHANKAR, J NOVEMBER 10, 2022/hk Signature Not Verified Digitally Signed By:KAMLA RAWAT Signing Date:11.11.2022 19:29:24