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[Cites 0, Cited by 0] [Section 65AA] [Entire Act]

State of Rajasthan - Subsection

Section 65AA(9) in Rajasthan Factories Rules, 1951

(9)Temperature Control.— Every oven or drier shall be provided with an automatic arrangement to ensure that the temperature within does not exceed a safe upper present limit to be decided in respect of the particular processing being carried on.