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State of Tamilnadu - Section

Section 198 in Chennai City Municipal Corporation Act, 1919

198. Provision for daily cleansing of streets and removal of rubbish and filth.

- The commissioner shall provide-
(a)for the daily surface-cleansing of all public streets and the removal of the sweepings therefrom, and
(b)for the removal of-
(i)the contents of all receptacles and depots and the accumulations at all places provided or appointed by him under section 194 for the temporary deposit of any of the things specified therein, and
(ii)all things deposited by owners or occupiers of premises in pursuance of any notice issued under section 195.