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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(3) in Agreement Between the Republic of India and Federal Republic of Brazil on the Transfer of Sentenced Persons

(3)Transfer may be requested by any sentenced person who is a national of a Contracting State or by any other person who is entitled to act on his behalf in accordance with the law of the Contracting State(s).Article 3