Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Goa - Subsection

Section 38(c) in The Goa University Act, 1984

(c)the first [Court] [Substituted by the Amendment Act 15 of 1988.] and the first Executive Council shall consist of not more than thirty members and eleven members respectively, who shall be nominated by the [Chancellor] [Substituted by the Amendment Act 3 of 2000.] and shall hold office for a term of three years;