Jharkhand High Court
Abhijit Chail vs State Of Jharkhand Through Acb ... ... ... on 9 May, 2025
Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad
IN THE HIGH COURT OF JHARKHAND AT RANCHI
B.A. No. 3951 of 2025
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Abhijit Chail ... ... Petitioner Versus State of Jharkhand through ACB ... ... Opp. Party
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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
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For the Petitioner : Mr. Sanjay Kr. Thakur, Advocate For the Opp. Party : Mrs. Priya Shrestha, APP
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th 02/Dated: 09 May, 2025
1. Heard the learned counsel for the parties.
2. Let the case diary be called for.
3. Learned counsel for the State may file affidavit-in-objection, if any, on or before the next date of hearing.
4. Let this matter be listed on 13.06.2025.
(Sujit Narayan Prasad, J.) Saurabh/-