Himachal Pradesh High Court
Vakil Singh vs . State Of H.P. & Others on 28 July, 2025
Bench: Vivek Singh Thakur, Sushil Kukreja
Vakil Singh Vs. State of H.P. & others .
Ex. Petition 591 of 2025 28.7.2025 Present: Ms.Sangeeta Vasudeva, Advocate, for the petitioner.
Ms. Sharmila Patial, Additional Advocate General, for the respondent No. 1.
Mr.Shayam Singh Chauhan, Central Government Counsel, for respondent No. 2.
Mr.Jai Ram Sharma, Advocate, for respondents Nos. 3 and 4.
As per respondents, order passed by the Court stands complied with.
As prayed by learned counsel for the petitioner, three weeks time is granted to have fresh instructions from the petitioner to verify the statement of compliance.
List for consideration on 9th September, 2025.
(Vivek Singh Thakur), Judge.
(Sushil Kukreja), Judge.
28th July, 2025.
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