Section 33 in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010
33. The procedure for scheduling and the final schedules issued by. - RLDC, shall be open to all regional entities and other regional open access customers entities for any checking/verification, for a period of 5 days. In case any mistake/omission is detected, the RLDC shall forthwith make a complete check and rectify the same.
