Section 20(2)(iii) in The Unit Trust Of India Act, 1963

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Union of India - Subsection

Section 20(2)(iii) in The Unit Trust Of India Act, 1963

(iii)on such terms and conditions and against the security of such other property of the Trust as may be specified in this behalf by the Reserve Bank for the purposes of any scheme other than the first unit scheme:

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Union of India - Subsection

Section 20(2)(iii) in The Unit Trust Of India Act, 1963