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[Cites 0, Cited by 0] [Section 3B] [Entire Act]

State of Karnataka - Subsection

Section 3B(1) in The Karnataka State Civil Services (Regulation of transfer of teachers) Act, 2007

(1)A teacher who has served minimum period of service in Zone 'B' or Zone 'C' shall be offered an option to seek transfer to Zone 'A' or Zone 'B' respectively subject to availability of vacancies.