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Union of India - Section

Section 31 in THE REGIONAL RURAL BANKS ACT, 1976

31. Removal of difficulties.-

If any difficulty arises in giving effect to the provisions of this Act, the Central Government may make such order, not inconsistent with the provisions of this Act, as may appear to it to be necessary for the purpose of removing the difficulty: Provided that no such order shall be made after the expiry of a period of five years from the commencement of this Act.