Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Delhi High Court - Orders

National Insurance Co Ltd vs Puneet Bhatia & Ors on 14 September, 2023

Author: Navin Chawla

Bench: Navin Chawla

                             $~66
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    MAC.APP. 774/2017 & CM APPL. 41950/2018 & 50140/2018
                                  NATIONAL INSURANCE CO LTD
                                                                           ..... Appellant
                                                 Through: Mr.Arihant Jain, Adv. for
                                                           Ms.Shantna Devi Raman, Adv.

                                                                            versus

                                       PUNEET BHATIA & ORS
                                                                                                                    ..... Respondents
                                                                            Through:                 Mr.Mayank        Khurana      &
                                                                                                     Mr.Akash Tomar, Advs. along
                                                                                                     with respondent in person.

                                       CORAM:
                                       HON'BLE MR. JUSTICE NAVIN CHAWLA
                                                         ORDER

% 14.09.2023

1. The learned counsels for the parties shall file a brief synopsis of their arguments referring to the e-pagination of the Court file alongwith copies of the judgments sought to be relied upon by them during the course of arguments.

2. List on 26th September, 2023 at 2:30 PM.

NAVIN CHAWLA, J SEPTEMBER 14, 2023/rv Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 23:25:01