Delhi High Court - Orders
National Insurance Co Ltd vs Puneet Bhatia & Ors on 14 September, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~66
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 774/2017 & CM APPL. 41950/2018 & 50140/2018
NATIONAL INSURANCE CO LTD
..... Appellant
Through: Mr.Arihant Jain, Adv. for
Ms.Shantna Devi Raman, Adv.
versus
PUNEET BHATIA & ORS
..... Respondents
Through: Mr.Mayank Khurana &
Mr.Akash Tomar, Advs. along
with respondent in person.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 14.09.2023
1. The learned counsels for the parties shall file a brief synopsis of their arguments referring to the e-pagination of the Court file alongwith copies of the judgments sought to be relied upon by them during the course of arguments.
2. List on 26th September, 2023 at 2:30 PM.
NAVIN CHAWLA, J SEPTEMBER 14, 2023/rv Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 23:25:01