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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(b) in Tamil Nadu Municipal Service Rules, 1970

(b)Where the special rules governing a service require that promotion to any class or category thereof shall be made on the basis of seniority alone, the order of seniority may be departed from in the following cases, namely: -
(i)Where promotion is given on grounds of conspicuous merit and ability;
(ii)Where promotion has been withheld as a measure of penalty.