Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act] State of Tamilnadu - Subsection Section 78(2)(c) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005 (c)any assistance provided pursuant to clause (b) of sub-section (2) of section 64 and section 68;