Section 26(1)(A) in Rabindranath Tagore University Act, 2017

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(A)ex-officio members :

(i)the Vice-Chancellor;

(ii)the Pro Vice-Chancellor,

(iii)the Registrar;

(iv)Academic Registrar,

(v)two Members of Assam Legislative Assembly;

(vi)the Director of Higher Education, Assam;

(vii)the Director of Technical Education, Assam;

(viii)the Director of Medical Education, Assam;

(ix)the Chairman, Board of Secondary Education, Assam;

(x)Chairman, Higher Secondary Education Council, Assam;

(xi)the Principals of constituent college, if any;

(xii)President and Secretary, Rabindranath Tagore University Teachers' Association.

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