Supreme Court - Daily Orders
Land And Building Department vs Ram Singh on 6 October, 2023
Bench: Surya Kant, Dipankar Datta
1
ITEM NO.10+11+17 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) …………………...Diary No(s).14831/2023
(Arising out of impugned final judgment and order dated 07-07-2015
in WP(C) No.623/2015 passed by the High Court of Delhi at New
Delhi)
LAND AND BUILDING DEPARTMENT & ANR. Petitioner(s)
VERSUS
RAM SINGH & ORS. Respondent(s)
(IA No.197600/2023-CONDONATION OF DELAY IN FILING and IA No.197611/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.197608/2023-EXEMPTION FROM FILING O.T. and IA No.197604/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS) With SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15893/2023 (FOR ADMISSION and I.R. and IA No.197822/2023-CONDONATION OF DELAY IN FILING and IA No.197831/2023-EXEMPTION FROM FILING O.T. and IA No.197830/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS) SPECIAL LEAVE PETITION (CIVIL) …………...Diary No(s). 36156/2023 (IA No.199307/2023-CONDONATION OF DELAY IN FILING and IA No.199308/2023-EXEMPTION FROM FILING O.T.) Date : 06-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT HON'BLE MR. JUSTICE DIPANKAR DATTA For Petitioner(s) Mr. Atul Kumar, AOR Ms. Sweety Singh, Adv.
Ms. Archana Singh, Adv.
Mr. Rahul Pandey, Adv.
Mr. N Balraj, Adv.
Ms. Prachi Bajpai, AOR For Respondent(s) Mr. Puneet Singh Bindra, Adv.
Mr. Akshay Sharma, Adv.
Ms. Simran Jeet, Adv.Signature Not Verified
UPON hearing the counsel the Court made the following Digitally signed by satish kumar yadav Date: 2023.10.07 12:00:41 IST Reason: O R D E R Tag with MA 414/2023 in C.A.No.11857/2016 and connected matters.2
List on 10.10.1023.
(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)