Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Karnataka - Subsection Section 7(2) in The Karnataka Daily Wage Employees Welfare Act, 2012 (2)The Government or the head of the establishment as the case may be, after hearing the aggrieved make such orders as it deems fit which shall be final.
