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State of Punjab - Section

Section 476 in Punjab Jail Manual, 1996

476. Places of interview.

- Every interview shall take place in a special part of the jail appointed for the purpose, if possible at or near the main gate. Provided that if a prisoner is seriously ill, the Superintendent may permit the interview to take place in the hospital, and a condemned prisoner shall ordinarily be interviewed in his cell. Provided further that the Superintendent may, for special reasons to be recorded in writing, permit an interview to take place in any part of the jail.