Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(c) in Assam Employees' State Insurance (Medical Benefit) Rules, 1958

(c)by making arrangements for the treatment of such persons by part-time Insurance Medical Officers appointed for the purpose; or