Bombay High Court
Jhp Securities Pvt. Ltd vs Deputy Commissioner Of Income Tax, ... on 10 October, 2023
Bench: K.R. Shriram, Neela Kedar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 4614 OF 2022
Jhp Securities Pvt. Ltd. ....PETITIONER
V/S
Deputy Commissioner Of Income Tax, Circle ....RESPONDENT
4
(3)(1), Mumbai And 3 Ors CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 10th October, 2023 P.C. :
Due to paucity of time, stand over to 04/12/2023. Interim order, if any, to continue till then.
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