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[Cites 0, Cited by 0] [Section 137] [Entire Act]

State of Punjab - Subsection

Section 137(5) in Punjab Jail Manual, 1996

(5)The Deputy Superintendent Factory, senior-most Assistant Superintendent or Welfare Officer shall take the place of the Deputy Superintendent when he is temporarily absent from or incapacitated for duty senior-most Assistant Superintendent present shall discharge such duties and assist in such ways, as may from time to time be prescribed, in writing, by the Superintendent.