Supreme Court - Daily Orders
Sunil Thomas vs The Income Tax Officer Ward No. 2(1) on 1 February, 2021
Bench: Uday Umesh Lalit, K.M. Joseph
ITEM NO.8 COURT NO.4 SECTION XI-A
(HEARING THROUGH VIDEO CONFERENCING)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.23405/2020
(Arising out of impugned final judgment and order dated 07-03-2017
in ITA No.49/2015 passed by the High Court Of Kerala At Ernakulam)
SUNIL THOMAS Petitioner(s)
VERSUS
THE INCOME TAX OFFICER WARD NO.2(1) & ANR. Respondent(s)
(FOR ADMISSION and I.R.; and, IA No.3891/2021 – FOR CONDONATION OF
DELAY IN FILING)
Date : 01-02-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Anil D. Nair, Adv.
Mr. Jogy Scaria, AOR
Ms. Beena Victor, Adv.
Mr. Ravi Lomod, Adv.
Mr. Reegan S. Bell, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
There is delay of 1233 days in preferring the Special Leave Petition. The explanation offered in the application seeking condonation thereof is far from being satisfactory.
We, therefore, refuse to condone the delay. Consequently, this Special Leave Petition is dismissed on the ground of delay.
Signature Not VerifiedDigitally signed by Dr. Mukesh Nasa Date: 2021.02.01 17:09:33 IST Reason:
(MUKESH NASA) (PRADEEP KUMAR)
COURT MASTER BRANCH OFFICER