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NCT Delhi - Section
Section 50 in The Delhi Fish, Poultry and Egg Marketing Committee Bye-Laws, 2001
50. Market service fee and incidental service fee.
- No functionary shall charge in any transaction, an amount more than the maximum amount hereinafter provided for his service actually rendered, namely:-| (1) | Market Service Charges payable by seller/producer: | ||
| (a) | Fish Unloading | (i) Per Petti | Rs. 4.00 (Rupees Four only) |
| (ii) Per tempo (HMV) | Rs. 80.00 (Rupees Eighty) | ||
| (iii) Per truck (HTV) | Rs. 130.00 (Rupees One Hundred and Thirty) | ||
| (b) | Poultry Unloading | (i) Per crate/cage Birds | Rs. 1.50 (Rs. One and fifty paise) |
| (ii) Rent (per crate) (cartons 15-20 Birds approximately) | Rs. 2.50 (Rs. Two and fifty paise) | ||
| (c) | Egg Unloading | (i) Per ten trays | Re. 1.00 |
| (i) Fish | 3% (Three percent) | ||
| (d) | Commission | (ii) Poultry | 1.56% (One point five-six percent) |
| (ii) Egg | 1% (One percent) | ||
| (2) | Market Service Charges payable by purchaser- | ||
| (a) | Fish | ||
| (i) Weighing charges of fish | per quintal | Rs. 0.15 (Paise Fifteen) | |
| (ii) Loading and Dhuwai of fish in the yard. | per trip (maximum weight 30 Kg.) | Rs. 2.00 (Rupees Two) | |
| (iii) Packing, loading and cartage of fish upto RailwayStation (complete) | per peti | Rs. 12.00 (Rupees Twelve) | |
| (b) | Poultry | ||
| (i) Weighing charges of poultry | per crate | Rs. 0.60 (Paise Sixty) | |
| (ii) Loading of poultry | per crate | Rs. 1.50 (Rupees One and paise fifty) | |
| (iii) Dhuwai within the yard | per crate | Rs. 1.50 (Rupees One and paise fifty) | |
| (c) | Eggs | ||
| (i) Loading of Eggs | per ten trays | Re. 1.00 (Rupee One) | |
| (ii) Dhuwai within the yard | per ten trays | Rs. 0.50 (Paise Fifty) | |
| (d) | Commission | ||
| (i) Fish | 3% (Three percent) | ||
| (ii) Poultry | 1.56% (One Point Five Six percent) | ||
| (iii) Egg | 1 % (One percent) | ||
| (e) | Market fee ad valorem, i.e. on sale value | 1 % (One percent) | |
| (3) | No charges shall be leviable in the market, if not provided inthese bye-laws. | ||
| (4) | The security amount for different categories of licences shallbe as under: |
| Category of licence | Security Amount |
| A | Rs. 500/- (Rupees FiveHundred) |
| B | Rs. 5000/- (RupeesFive Thousand) |
| C | Rs. 5000/- (RupeesFive Thousand) |
| D | Rs. 5000/- (RupeesFive Thousand) |
| E | Rs. 200/- (Rupees TwoHundred) |
| F | Rs. 100/- (Rupees OneHundred) |
| G | Rs. 25/- (RupeesTwenty-five) |
| Gate pass No. with date | Name of produce and quantity | Number of containers | Gross weight of containers in kgs. | Net weight in kgs. |
| Storage | Withdrawal | ||||
| Name of Agricultural Produce | Number of Packages/ peti/box | Weight Number | Number of Packages/ Peti/box | Date of Withdrawal | Weight |
| Rate per container........... | Storage charges paid, |
| Period............. | Received above goods in satisfactory condition with a copy ofthis form. |
| Signature of Warehouseman | Signature of the owner of produce |
| Book No.................... | Serial No.................................. |
| Name of Market............. | Date of Auction........................ |
| Name of commission agent................ | Address of seller...................... |
| Weighment Slip No. or Number | Weight or Number | Rate | Value | Payable by the producer | Paid to the producer | Market Service Fee payable by the buyer | Amount of M/Fee paid |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| 1. Unloading | 1. Loading | ||||||
| 2. Rent for crate | 2. Weighing including putting the peti/ Box/ crate etc. onKanta & removing | ||||||
| 3. Storage | 3. Loading | ||||||
| 4. Dhuwai | |||||||
| Commission: |
| RECEIVED RS............. | ||
| Signature of the seller | Signature of the Commission agent | I promise to pay a sum of Rs.... to M/s........ within aperiod of days. |