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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Puducherry - Subsection

Section 32(2)(d) in Puducherry Hindu Religious Institutions Act, 1972

(d)any investigation, legal proceeding or remedy in respect of any such right, privilege, obligation, liability, penalty, forfeiture or punishment as aforesaid,