Supreme Court - Daily Orders
Income Tax Officer Ward 2 Sri Ganganagar vs Krishi Upaj Mandi Samiti on 5 February, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.26 COURT NO.8 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.1936/2018
(Arising out of impugned final judgment and order dated 05-05-2017
in DBITA No. 111/2011 passed by the High Court Of Judicature For
Rajasthan At Jodhpur)
INCOME TAX OFFICER WARD 2 SRI GANGANAGAR Petitioner(s)
VERSUS
KRISHI UPAJ MANDI SAMITI Respondent(s)
( IA No.13994/2018-CONDONATION OF DELAY IN FILING)
Date : 05-02-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Maninder Singh, ASG
Mr. H. Raghavenra Rao, Adv.
Ms. Niranjana Singh, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) No.2276/2018.
(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2018.02.06 16:08:35 IST Reason: