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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Sikkim - Subsection

Section 6(4)(b) in Sikkim Agricultural Land Ceiling and Reforms Act, 1977

(b)land owned by the State Government or the Union Government or an undertaking or company owned by the State or the Union Government or by a local authority;