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[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

State of Himachal Pradesh - Subsection

Section 107(2)(a) in The Himachal Pradesh Municipal Corporation Act, 1994

(a)the extent of the local area within the limits of which the owners of buildings and lands are to make suitable provision for the storage of rain-water ;