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NCT Delhi - Section

Section 16th in The Delhi Value Added Tax Act, 2004

16th. August 2010 to 30th October, 2010:-

S. No. Item Description Amount (VAT inclusive) Rs.
1. Plywood 8,85,000
2. EPS Sheets (Thermocol) 2,28,000
3. GI Pipes 1,70000
4. Steel Sariyas 3,50,000
5. J Hooks 1,50,000
6. Community Tents (2 no.) 69,300
subject to thecondition that these items are not sold and are used in therelief work for the victims of flash floods in Leh and furthersubject to furnishing of certificate in the following format:-CERTIFICATECertified that thegoods covered by invoice(s)/bill(s)/cash memo(s) (dealer-wisedetails) mentioned below which were purchased by theConfederation of Indian Industry Delhi, during the period from