Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Puducherry - Subsection Section 6(5) in Puducherry Hindu Religious Institutions Act, 1972 (5)The rules of procedure and the conduct of business at the meetings of the Board, including quorum thereat, shall be such as may be prescribed.
