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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(2) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(2)Where any vacancy in the office of the Comptroller occurs by reason of leave, illness or any other cause, the Kulpati shall make arrangement as he deems fit, to carry on the current duties of the Comptroller.] [Substituted by M.P. Act No. 19 of 1985.]