Madhya Pradesh High Court
Ashish Gautam vs The State Of Madhya Pradesh on 29 April, 2026
1 MCRC-18705-2026 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 18705 of 2026 (ASHISH GAUTAM Vs THE STATE OF MADHYA PRADESH ) Dated : 29-04-2026 Shri Brijendra Kumar Mishra - Advocate for the applicant.
Shri Amit Bhurrak - Panel Lawyer for the State.
Case diary is not available. Learned counsel for the State is directed to submit the case diary on the next date of hearing.
List the case in the next week.
(DEVNARAYAN MISHRA) JUDGE DPS Signature Not Verified Signed by: DHEERAJ PRATAP SINGH Signing time: 29-04-2026 17:41:41