Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 515] [Entire Act] State of Jharkhand - Subsection Section 515(2) in Bihar Education Code, 1961 (2)Excursion parties or athletic teams from other schools. Such parties or teams may be excused fee on the understanding that this concession will be reciprocated.
