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[Cites 0, Cited by 1] [Section 10(1)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1)(b) in Rajasthan Rent Control Act, 2001

(b)is or was an employee of the Central Government or the State Government or local bodies or State owned Corporal ions and files the aforesaid petition within a period of one year prior to or subsequent to the date of his retirement or within a period of one year front the date of the commencement of this Act, whichever is later :