Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 18] [Entire Act] State of Andhra Pradesh - Subsection Section 18(2) in Andhra Pradesh Universities Act, 1991 (2)Every member of the Executive Council other than ex-officio Member shall hold office during the pleasure of the Governor
