Section 64 in The Constitution of Jammu and Kashmir
64. Oath or affirmation by members.
- Every member of the Legislative Assembly or the Legislative Council shall, before taking his seat, make and subscribe before the [Governor] [Substituted for 'Sadar-i-Riyasat' by the Constitution of Jammu and Kashmir (Sixth Amendment) Act, 1965.] or some person appointed in that behalf by him an oath or affirmation according to the form set out for the purpose in the Fifth Schedule.
