Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court - Orders

Jageshwar Paswan vs Rama Nand Singh & Ors on 2 May, 2018

Author: Sanjay Kumar

Bench: Sanjay Kumar

           Patna High Court CWJC No.573 of 2016 (5) dt.02-05-2018




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                       Civil Writ Jurisdiction Case No.573 of 2016
                       ======================================================
                       Jageshwar Paswan
                                                                             .... .... Petitioner/s
                                                          Versus
                       Rama Nand Singh & Ors
                                                                            .... .... Respondent/s
                       ======================================================
                       Appearance :
                       For the Petitioner/s     : Mr. Sujit Kumar Singh
                       For the Respondent/s      : Mr.
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE SANJAY KUMAR
                       ORAL ORDER

5       02-05-2018

Perused the office note.

One week time, as prayed for by learned counsel for the petitioner, is allowed to file substitution petition as mentioned in office note dated 01.05.2018.

(Sanjay Kumar, J) Harish/-

U