Allahabad High Court
State Of U.P. vs Sarvesh Kumar on 4 November, 2016
Author: Karuna Nand Bajpayee
Bench: Karuna Nand Bajpayee
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- GOVERNMENT APPEAL No. - 375 of 2016 Appellant :- State Of U.P. Respondent :- Sarvesh Kumar Counsel for Appellant :- G.A. Counsel for Respondent :- Amit Kumar Srivastava Hon'ble Karuna Nand Bajpayee,J.
Learned AGA for the State is present.
Lower court's record has been received.
Office is directed to prepare paper book and list thereafter for hearing.
List after six weeks.
Order Date :- 4.11.2016 shailesh