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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(bu) in The Kerala Panchayat Buildings Rules, 2011

(bu)'plinth area' means area of the building at the plinth level, does not include the area of open porch not enclosed by walls, uncovered staircase and the like;