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[Cites 0, Cited by 0] [Section 364(1)] [Section 364] [Entire Act]

Union of India - Subsection

Section 364(1)(b) in Constitution of India, 1950

(b)any existing law shall cease to have effect in any major port or aerodrome except as respects things done or omitted to be done before the said date, or shall in its application to such port or aerodrome have effect subject to such exceptions or modifications as may be specified in the notification.