Punjab-Haryana High Court
Harish Goyal vs Citi Smith Barney @ Citigroup Wealth ... on 25 July, 2008
Bench: Satish Kumar Mittal, Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
C.W.P. No. 12978 of 2008
DATE OF DECISION : 25.07.2008
Harish Goyal
.... PETITIONER
Versus
Citi Smith Barney @ Citigroup Wealth Advisors India Pvt. Ltd., Mumbai
and another
..... RESPONDENTS
CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present: Mr. G.N. Malik, Advocate,
for the petitioner.
***
SATISH KUMAR MITTAL , J. ( Oral ) Counsel for the petitioner states that the petitioner may be permitted to withdraw this writ petition with liberty to avail his alternative remedy.
Dismissed as withdrawn with the aforesaid liberty.
( SATISH KUMAR MITTAL )
JUDGE
July 25, 2008 ( AUGUSTINE GEORGE MASIH )
ndj JUDGE