Central Administrative Tribunal - Allahabad
Rahul Singh vs M/O Defence on 27 February, 2019
ORAL
CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD
BENCH, ALLAHABAD
(This the 27th Day of February, 2019)
Hon'ble Mr. Justice Bharat Bhushan, Member (Judicial)
Hon'ble Ms. Ajanta Dayalan, Member (Administrative)
Original Application No.330/1482/2016
(U/S 19, Administrative Tribunal Act, 1985)
Rahul Singh
................ Applicant
By Advocate: None
Versus
1. Union of India & Ors.
..... ............. Respondents
By Advocate: Shri D.C. Mishra
ORDER
Delivered by Hon'ble Mr. Justice Bharat Bhushan, Member (J) List revised. None present for applicant. Shri D.C. Mishra, Advocate is present for respondents.
2. It seems that the applicant has lost interest in pursuing this OA. Accordingly, the OA is dismissed in default and for non prosecution.
(Ms. Ajanta Dayalan) (Justice Bharat Bhushan)
Member (A) Member (J)
Sushil