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State of Rajasthan - Section

Section 57 in Rajasthan Land Pooling Schemes Act, 2016

57. Land Pooling Officer to assist Board of Appeal in advisory capacity.

(1)The Land Pooling Officer shall be present at the proceedings before the Board of Appeal.
(2)The Land Pooling Officer shall not be required to give evidence in such proceedings but the President may require him to assist the Board of Appeal in an advisory capacity.