Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 28 in The Army Rules, 1954

28. Charge-sheet and charge .-(1) A charge-sheet shall contain the whole issue or issues to be tried by a Court-Martial at one time.

(2)A charge means an accusation contained in a charge-sheet that a person subject to the Act has been guilty of an offence.
(3)A charge-sheet may contain one charge or several charges.