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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(2) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958

(2)The Cane Commissioner may order compensation to be paid out of the forfeited security to any person who has suffered loss owing to the misconduct of the licensee, as the case may be.Form I[See rule 3 (9)]Rules of procedure at meetings of Sugarcane Control Board