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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(5) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958

(5)An occupier or agent or purchasing agent, who opens a purchasing centre shall send intimation thereof within twenty-hours of the start of operations to the Inspector within whose jurisdiction such purchasing centre is situated and to Cane Commissioner.