Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Uttarakhand - Subsection Section 29(6) in Uttaranchal School Education Act, 2006 (6)Every recognized institution shall be managed' in accordance with the-Scheme of Administration framed under and in accordance with sub-section (1) to subsection (5) and Sections 30 and 31.
